Satish Singh Laya & Another vs Baidyanath Mahato & Others
2025 Latest Caselaw 248 Jhar

Citation : 2025 Latest Caselaw 248 Jhar
Judgement Date : 7 May, 2025

Jharkhand High Court

Satish Singh Laya & Another vs Baidyanath Mahato & Others on 7 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              S.A. No. 277 of 2015
         Satish Singh Laya & Another                     ...    Appellants
                                        Versus
         Baidyanath Mahato & Others                      ...    Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. A.K. Sahani, Adv. For the Respondent Nos. 1 to 4 : Mr. J.N. Upadhyay, Adv.

Order No.16/Dated- 07th May, 2025

1. Both learned counsel for the parties are directed to submit

written notes of arguments in this case along with relevant

judgment(s), if any, which they intend to rely on.

2. Let the matter be listed after summer vacation.

(Pradeep Kumar Srivastava, J.)

Amar/-

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