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Jawahar Lal Prasad vs Ravindra Prasad
2025 Latest Caselaw 211 Jhar

Citation : 2025 Latest Caselaw 211 Jhar
Judgement Date : 6 May, 2025

Jharkhand High Court

Jawahar Lal Prasad vs Ravindra Prasad on 6 May, 2025

          IN THE HIGH COURT OF                JHARKHAND AT RANCHI

                           Second Appeal No. 183 of 2014
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Jawahar Lal Prasad ... ... Appellant Versus Ravindra Prasad .... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Md. Zaid Ahmed, Advocate For the Respondent : Mr. Atul Kumar, Advocate

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08/Dated: 6th May, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted after summer vacation.

(Pradeep Kumar Srivastava, J.) Pappu/-

 
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