Ratan Teli & Others vs Tusu & Others
2025 Latest Caselaw 160 Jhar

Citation : 2025 Latest Caselaw 160 Jhar
Judgement Date : 5 May, 2025

Jharkhand High Court

Ratan Teli & Others vs Tusu & Others on 5 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               S.A. No. 16 of 2001
         Ratan Teli & Others                             ...    Appellants
                                        Versus
         Tusu & Others                                   ...    Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Amar Kumar Sinha, Adv. For the Respondents : Mr. S.N. Das, Adv.

Order No.33/Dated- 05th May, 2025

1. Both learned counsel for the parties are directed to submit

written notes of arguments in this case along with relevant

judgment(s), if any, which they intend to rely on.

2. Let the matter be listed after summer vacation.

(Pradeep Kumar Srivastava, J.)

Amar/-

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