The State Of Jharkhand Through The ... vs Somnath Ojha & Anr
2025 Latest Caselaw 3520 Jhar

Jharkhand High Court

The State Of Jharkhand Through The ... vs Somnath Ojha & Anr on 26 March, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 L.P.A. No. 314 of 2024
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The State of Jharkhand through the Secretary/Principal Secretary, Department of Minor Irrigation & Ors. .....Appellants

Versus Somnath Ojha & Anr. .....Respondents

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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellant s : Mr. Sachin Kumar, AAG-II Mr. Ravi Prakash Mishra, A.C. to AAG-II For the Respondents : Mr. Manoj Tandon, Advocate Mrs. Richa Sanchita, Advocate Ms. Suman Roy, Advocate For the Resp. No. 2 : Ms. Richa Sanchita, Suman Roy, Advs.

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09/ Dated: 26.03.2025

1. Admit.

2. Interim stay of the judgment of the learned Single

Judge.

3. List in due course.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) jk/vikas