Deo Narayan Singh vs The State Of Jharkhand And Others ... ...
2025 Latest Caselaw 3434 Jhar

Jharkhand High Court

Deo Narayan Singh vs The State Of Jharkhand And Others ... ... on 21 March, 2025

Author: Ananda Sen

Bench: Ananda Sen

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cont. Case (Civil) No.814 of 2023
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           Deo Narayan Singh                                ... Petitioner.
                                Versus
           The State of Jharkhand and Others                ... Opp. Parties.

                        CORAM        : SRI ANANDA SEN, J.

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For the Petitioner : Mr. Ranjan Kumar Singh, Advocate : Mr. Pramod Kr. Jha, Advocate : Mr. Abhishek Sharan, Advocate For the Opp. Parties : A.C. to A.G. .........

08 /21.03.2025: List this case after four weeks on the request of learned counsel for the State as he submits that the judgment in the letters patent appeal arising out of order passed by writ Court is reserved on 05.03.2025.

(ANANDA SEN, J.)

Arpit/