Jharkhand Urja Vikas Nigam Limited vs M/S Ramkrishna Forgings Limited
2025 Latest Caselaw 3160 Jhar

Jharkhand High Court

Jharkhand Urja Vikas Nigam Limited vs M/S Ramkrishna Forgings Limited on 6 March, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P.(C) No. 37 of 2025
              1. Jharkhand Urja Vikas Nigam Limited, through its Chairman-cum-Managing
              Director, Ranchi
              2. Jharkhand Bijli Vitran Nigam Limited, through its Managing Director, Ranchi
              3. The General Manager-cum-Chief Engineer, Singhbhum Electric Supply Area,
              Jharkhand Bijli Vitran Nigam Limited, Jamshedpur, East Singhbhum
              4. The Electrical Superintending Engineer, Electric Supply Circle, Jharkhand Bijli
              Vitran Nigam Limited, Adityapur, Saraikela-Kharsawan           ..... Petitioners
                                               Versus
              M/s Ramkrishna Forgings Limited, Kolkata (West Bengal), through its authorised
              signatory, Rahul Kumar Bagaria                                 ..... Respondent
                                                -----

CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR

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              For the Petitioners:         Mr. Manoj Kumar
              For the Respondent:
                                                -----


04/06.03.2025        The present writ petition has been filed for quashing the judgment dated

06.03.2024 (Annexure-4 to the writ petition) passed by the Vidyut Upbhokta

Shikayat Niwran Forum, Chaibasa at Jamshedpur in Case No. 06/2022

(Consumer No. HJAP-185).

After some argument, learned counsel for the petitioners prays for

withdrawal of the present writ petition with liberty to the petitioners to prefer an

appeal before the Electcirity Ombudsman against the aforesaid judgment passed

by the Vidyut Upbhokta Shikayat Niwran Forum, Chaibasa at Jamshedpur.

Considering the said prayer, the present writ petition is dismissed as

withdrawn with the aforesaid liberty.

   Satish/-                                                           (RAJESH SHANKAR, J)