6-3-648/1&2 vs State Of Jharkhand Through The ...
2025 Latest Caselaw 3016 Jhar

Jharkhand High Court

6-3-648/1&2 vs State Of Jharkhand Through The ... on 3 March, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             W.P. (T) No. 688 of 2025
M/s Vijai Electricals Ltd., a Company within the meaning of section
2(20) of the Companies Act, 2013, having its Registered Office at
6-3-648/1&2, Off Rajbhavan Road, Somajiguda, Hyderabad, through its
Authorized Signatory Mr. P. Srinivasa Rao (GM-Marketing & sales), S/o
Shri Ranga Rao, aged about 61 Years, resident of Paruchuri, 16-3-
21/839, Bhagath Singh Nagar, Near Raja Rajeshwari Temple, KPHВ
Colony, Kukat Pally, Hyderabad, P.O. & P.S. Hyderabad, District-
Hyderabad, Andhra Pradesh
                         ...        ...   ...   ...   ...   Petitioner
                         Versus
1.    State of Jharkhand through the Additional Chief Secretary,
Department of Energy, having its office at SBI Building, Project Bhawan,
Dhurwa, Ranchi, P.O. Dhurwa, P.S. Jagannathpur, District- Ranchi,
Jharkhand.
2.    The Secretary-Cum-Commissioner of State Taxes, having its
office at Project Bhawan, Dhurwa, Ranchi - 4, P.O. Dhurwa, P.S.
Jagannathpur, District- Ranchi, Jharkhand.
3.    Jharkhand Bijli Vitran Nigam Limited (JBVNL), a company
incorporated under the Companies Act, having its office at Engineers
Building, P.O. & P.S. Dhurwa, District-Ranchi (Jharkhand) through its
Managing Director, having its place of business at Engineers Building,
P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
4.    Finance Controller, JBVNL, having its office at Engineers Building,
P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
5.    Chief Engineer (R.E), JBVNL, having its office at Engineers
Building, P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
6.    The General Manager (Rural Project), JBVNL, having its office at
Engineers Building, P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
                                          ...     ...     ...   Respondents
                         ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner: Mr. Nitin Kumar Pasari, Advocate Ms. Sidhi Jalan, Advocate

-1 of 2- For the State: Mr. Ashutosh Anand, AAG-III Mr. Sahbaj Akhtar, AC to AAG-III For the JBVNL: Mr. Gaurav Raj, Advocate

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04 /Dated: 03.03.2025

Counsel on both sides agree that the issue raised in this Writ

Petition is covered by the judgment rendered by a Division Bench of this

Court on 09.04.2024 in W.P.(T) No. 6712 of 2023 and batch titled "Sri

Gopikrishna Infrastructure Pvt. Ltd. Vs. the State of Jharkhand and

others".

Therefore, the Writ Petition is disposed of in terms of the said

order.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) APK/VK

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