Gita Devi & Ors vs Lakhi Narayan Dutta
2025 Latest Caselaw 4200 Jhar

Jharkhand High Court

Gita Devi & Ors vs Lakhi Narayan Dutta on 23 June, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   S.A. No.240 of 2002

         Gita Devi & Ors.                                ...   Appellants
                                          Versus
         Lakhi Narayan Dutta                             ...   Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Achinto Sen, Adv. For the Respondent : Mr. S.N. Das, Adv.

Mr. Om Prakash Singh, Adv.

Order No.11/Dated- 23.06.2025 Learned counsel for the appellants as well as learned counsel for the respondent are directed to prepare short notes of the arguments in the present case along with relevant judgments, which they intend to rely on.

List this case on 10.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin