Citation : 2025 Latest Caselaw 4138 Jhar
Judgement Date : 20 June, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (D.B) No.331 of 1999(R)
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Horo Surin & Ors. ..... Appellants
Versus
The State of Bihar (Now Jharkhand) ..... Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Appellants : Ms. Amrita Sinha, Amicus Curiae For the State : Mr. Bhola Nath Ojha, Spl.P.P
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15/Dated: 20th June, 2025
1. Heard Ms. Amrita Sinha, learned Amicus Curiae, appearing on behalf of the appellants, and Mr. Bhola Nath Ojha, learned Special Public Prosecutor appearing on behalf of the State.
2. Hearing concluded.
3. Judgment is reserved.
(Sujit Narayan Prasad, J. )
(Rajesh Kumar, J.) Ravi-Chandan/-
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