Bharti Singh & Ors vs The State Of Jharkhand
2025 Latest Caselaw 4108 Jhar

Jharkhand High Court

Bharti Singh & Ors vs The State Of Jharkhand on 19 June, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

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              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (DB) No. 800 of 2014
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Bharti Singh & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent

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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Anup Kumar, Advocate Mr. Atma Ram Chaudhary, Advocate For the State : Mr. Vineet Kr. Vashistha, Spl. PP For the Informant : Mr. Akhouri Awinash Kumar, Adv Mr. Ashwini Priya, Adv.

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th Order No. 16 : Dated 19 June, 2025

1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Alankar/