Md. Nazir Ansari vs District Superintendent Of Education
2025 Latest Caselaw 4107 Jhar

Jharkhand High Court

Md. Nazir Ansari vs District Superintendent Of Education on 19 June, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             A.C.(S.B). No.01 of 2017

         Md. Nazir Ansari                               ...     Appellant
                                       Versus
         District Superintendent of Education, Pakur & Others.
                                                      ...    Respondents

Coram:HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Apellant : Mr. Bhanu Kumar, Adv. For the State : Mr. Navneet Toppo, (A.C. to G.P.-1). For the Resp. No.(2 & 3) : Mr. Jai Shankar Tripathi, Adv.

Order No.15/Dated- 19.06.2025 Learned counsel for the appellant prays for time to prepare short-notes of arguments in the present case along with relevant judgments, which he intends to rely on.

As prayed for, list this case on 30.06.2025.

(Pradeep Kumar Srivastava, J.) Amar/-