M/S. Bharat Coking Coal Limited vs Gopal Prasad
2025 Latest Caselaw 4105 Jhar

Citation : 2025 Latest Caselaw 4105 Jhar
Judgement Date : 19 June, 2025

Jharkhand High Court

M/S. Bharat Coking Coal Limited vs Gopal Prasad on 19 June, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.04 of 2011

         M/s. Bharat Coking Coal Limited, Dhanbad & Ors.
                                                  ...      Appellants
                                     Versus
         Gopal Prasad                             ...      Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Anoop Kumar Mehta, Adv. For the Respondent : Mr. Birendra Kumar, Adv.

Order No.26/Dated- 19.06.2025 Learned counsel for the appellants prays for time to prepare short notes of the arguments in the present case along with relevant judgments, which he intends to rely on.

As prayed for, list this case on 03.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

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