Kumar Arun vs Sheo Shankar Singh
2025 Latest Caselaw 4104 Jhar

Citation : 2025 Latest Caselaw 4104 Jhar
Judgement Date : 19 June, 2025

Jharkhand High Court

Kumar Arun vs Sheo Shankar Singh on 19 June, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.32 of 2012

         Kumar Arun                                    ...      Appellant
                                        Versus
         Sheo Shankar Singh                            ...      Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Rajeev Kumar, Adv. For the Respondent : Mr. Arbind Kr. Sinha, Adv.

Order No.29/Dated- 19.06.2025 Learned counsel for the appellant prays for time to prepare short notes of the arguments in the present case along with relevant judgments, which he intends to rely on.

As prayed for, list this case on 16.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

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