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M/S Tata Engineering & Locomotive ... vs Meena Sinha & Ors
2025 Latest Caselaw 4102 Jhar

Citation : 2025 Latest Caselaw 4102 Jhar
Judgement Date : 19 June, 2025

Jharkhand High Court

M/S Tata Engineering & Locomotive ... vs Meena Sinha & Ors on 19 June, 2025

Author: Sanjay Prasad
Bench: Sanjay Prasad
           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W. P. (L) No. 6343 of 2005
                                     .....

M/s Tata Engineering & Locomotive Company Ltd.

......Petitioner Versus Meena Sinha & Ors. ...... Respondents

-----

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Ms. Rashmi Kumar, Advocate For the Respondents : Mr. S. K. Agarwal, Advocate Ms. Ayushi, Advocate

......

20/19.06.2025 Heard learned counsels for both the sides.

2. The Judgment is reserved.

3. It appears that the name of the respondent has not been substituted in light of the order dated 08.03.2022 passed by the Co-ordinate Bench (Justice Kailash Prasad Deo, as then His Lordship was).

4. Learned counsel for the respondent is directed to substitute the name of the respondent during course of the day.

(Sanjay Prasad, J.) Kamlesh/

 
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