Shankar Oraon & Anr vs Manoj Kumar Bhagat & Ors
2025 Latest Caselaw 4062 Jhar

Jharkhand High Court

Shankar Oraon & Anr vs Manoj Kumar Bhagat & Ors on 18 June, 2025

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Second Appeal No. 87 of 2009
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Shankar Oraon & Anr. ... ... Appellants Versus Manoj Kumar Bhagat & Ors. ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Ayush Aditya, Advocate : Ms. Alisha Lakra, Advocate For the Respondent : Mr. Ashok Kumar Pandey, Advocate (through V.C.)

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th Order No. 11/ Dated:18 June, 2025

Learned counsels for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this case on 16th July, 2025.

(Pradeep Kumar Srivastava, J.) Arpit