M/S Hi-Tech Heritage Ltd. And Others vs Krishna Singh And Others
2025 Latest Caselaw 4043 Jhar

Jharkhand High Court

M/S Hi-Tech Heritage Ltd. And Others vs Krishna Singh And Others on 18 June, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 F.A. No. 77 of 2023

        M/s Hi-Tech Heritage Ltd. And Others              ... ... Appellants
                           Versus
        Krishna Singh and Others                          ... ... Respondents
                                      With
                                F.A. No. 44 of 2023
        M/s. Hi-Tech Heritage and Others                  ... ... Appellants
                                Versus
        Krishna Singh and Others                          ... ... Respondents
                                      With
                                F.A. No. 156 of 2023
        Krishna Singh and Others                          ... ... Appellants
                                Versus
        M/s. Hi-Tech Heritage and Others                  ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Mr. Akhilesh Kumar Shrivastava, : Mr. Rohit Sinha, Advocate : Mr. Md. Imran Hasan, Advocate ( In F.A. No. 77/2023 and F.A. 44/2023) : Mr. Sanjay Kumar Sinha, Advocate : Mr. Ashok Kumar Sinha, Advocate ( In F.A. No. 156 of 2023) For the Respondents : Mr. Sanjay Kumar Sinha, Advocate : Mr. Ashok Kumar Sinha, Advocate (In F.A. No. 77/2023 and F.A. No. 44/2023) : Mr. Akhilesh Kumar Shrivastava, : Mr. Rohit Sinha, Advocate ( In F.A. No. 156/2023)

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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16/18.06.2025 Learned counsel for the parties are present.

2. Arguments have already been concluded.

3. Judgment is reserved.

(Anubha Rawat Choudhary, J.) R. Kr.