Citation : 2025 Latest Caselaw 4018 Jhar
Judgement Date : 17 June, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No.297 of 2025
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Gitasree Pandey & Ors. .......... Appellants.
-Versus-
The State of Bihar (Now Jharkhand) through Deputy Commissioner, Pakur & Ors. .......... Respondents.
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Appellants : Mr. Aniket Rohan, Advocate For the Res. Nos.4-15: Mr. Indrajit Sinha, Advocate
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Order No.02 Date: 17.06.2025
1. I.A. No.4880 of 2025 is allowed and the respondent nos.4 and 11
are deleted from the array of the parties.
L.P.A. No.297 of 2025
2. Judgment is reserved.
(M.S. Ramachandra Rao, C.J.)
(Rajesh Shankar, J.) Sanjay/Rohit
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