Tila Mahto @ Tilakdhari Singh vs State Of Jharkhand Through The Deputy ...
2025 Latest Caselaw 4016 Jhar

Jharkhand High Court

Tila Mahto @ Tilakdhari Singh vs State Of Jharkhand Through The Deputy ... on 17 June, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                     F.A. No. 298 of 2023

                 Tila Mahto @ Tilakdhari Singh            ...      ...     Appellant
                                          Versus
                 State of Jharkhand through the Deputy Commissioner, Palamau
                                                ...          ...         Respondent
                                          ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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14/17.06.2025 As per office note, corrected copy of the judgment and the Award has been received. Consequently, I.A. No. 4338 of 2025 which was filed for sending the judgment and decree to the court concerned for necessary correction is closed.

2. Since the appellant is absent, in order to give one more chance to the appellant, post this case on 15.07.2025.

(Anubha Rawat Choudhary, J.) Binit