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Narayan Munda & Ors vs Bhanu Mahto & Ors
2025 Latest Caselaw 3973 Jhar

Citation : 2025 Latest Caselaw 3973 Jhar
Judgement Date : 16 June, 2025

Jharkhand High Court

Narayan Munda & Ors vs Bhanu Mahto & Ors on 16 June, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.10 of 2010

         Narayan Munda & Ors.                        ...    Appellants
                                        Versus
         Bhanu Mahto & Ors.                          ...    Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. K.K. Ambastha, Adv.

For the Respondents : None

Order No.11/Dated- 16.06.2025 Office is directed to get the hand written judgment of trial court neatly typed.

List this case on 24.06.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

 
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