Gram Sabha Of Village Jariya vs State Of Jharkhand Represented By Chief ...
2025 Latest Caselaw 3930 Jhar

Jharkhand High Court

Gram Sabha Of Village Jariya vs State Of Jharkhand Represented By Chief ... on 13 June, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P.(C) No. 3265 of 2023

             Gram Sabha of village Jariya, Pipar Toli and Others
                                                          ...     ...    Petitioners
                                      Versus
             State of Jharkhand represented by Chief Secretary, Government of
             Jharkhand and others                  ...        ...      Respondents
                                      ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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16/13.06.2025 Nobody appears on behalf of the petitioner.

2. Learned counsel representing the Hon'ble Governor is present. He has submitted that the case at hand is squarely covered by the judgment passed by the Hon'ble Supreme Court reported in (2021) 11 SCC 401 (Chebrolu Leela Prasad Rao and others Vs. State of Andhra Pradesh and others) (paragraphs 39 and 39.1).

3. An interlocutory application seeking amendment of the writ petition is also pending.

4. Post this case on 01st August 2025.

(Anubha Rawat Choudhary, J.) Pankaj