Pawan Kumar Mahto vs Union Of India & Ors
2025 Latest Caselaw 3837 Jhar

Jharkhand High Court

Pawan Kumar Mahto vs Union Of India & Ors on 11 June, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               L.P.A. No.192 of 2024
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Pawan Kumar Mahto .... .... Appellant(s) Versus Union of India & Ors. .... .... Respondent(s)

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant(s) : Mr. Rupesh Singh, Adv. For the Respondent(s) : Mr. Abhijeet Kr. Singh, C.G.C. Mr. Harsh Chandra, A.C. to C.G.C.

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th 07/Dated: 11 June, 2025

1. Heard Mr. Rupesh Singh, learned counsel appearing for the appellant.

2. Heard Mr. Abhijeet Kr. Singh, learned counsel appearing for the Union of India.

3. Hearing is concluded.

4. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Amar-Shahid/-

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