M/S. Tata Iron And Steel Company Limited vs Darshan Singh & Anr
2025 Latest Caselaw 3836 Jhar

Jharkhand High Court

M/S. Tata Iron And Steel Company Limited vs Darshan Singh & Anr on 11 June, 2025

                                                                               2022:JHHC:43361


        THE HIGH COURT OF JHARKHAND AT RANCHI
                 M.A. No. 361 of 2007

M/s. Tata Iron and Steel Company Limited, Jamshedpur
                                                             ..... Appellant
                                  Versus
Darshan Singh & Anr.                                        .....Respondents

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CORAM: HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Amitabh Prasad, Advocate Ms. Aditee Dongrawat, Advocate A.C. to Mr. G.M. Mishra, Advocate For the Respondents : Ms. Swati Shalini, Advocate Ms. Kanishka Deo, Advocate

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13/ 11th June, 2025

1. Learned counsel for the respondents submitted that he is having no legible copy of impugned Judgment/Order.

2. Learned counsel for the appellant is directed to provide the same during course of the day to the learned counsel for the respondents.

3. Let this matter be posted on 04th July, 2025.

(Arun Kumar Rai, J.) Rajnish/R.K.