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Satyendra Choubey & Ors vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 3809 Jhar

Citation : 2025 Latest Caselaw 3809 Jhar
Judgement Date : 10 June, 2025

Jharkhand High Court

Satyendra Choubey & Ors vs The State Of Bihar (Now Jharkhand) on 10 June, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (DB) No. 190 of 1994(R)
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Satyendra Choubey & Ors. ... Appellants Versus The State of Bihar (Now Jharkhand) ... Respondent With Cr. Appeal (DB) No. 114 of 2013

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Deo Kumar Choubey ... Appellant Versus The State of Jharkhand ... Respondent With Cr. Appeal (SJ) No. 483 of 2013

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Sumant Chaubey & Anr. ... Appellants Versus The State of Jharkhand ... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant(s): Mr. B.M. Tripathi, Sr. Advocate : Mr. Jai Shankar, Tripathi, Advocate : Ms. Nazia Rashid, Advocate For the Respondent : Mr. Satish Prasad, APP

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40/Dated: 10 June, 2025 th

1. Heard learned counsel appearing for the appellants in all the three appeals.

2. Heard Mr. Satish Prasad, learned APP appearing for the State.

3. Hearing concluded.

4. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.)

Samarth

 
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