Ashok Kumar Mahto @ Ashok Mahato vs Sasadhar Mahto
2025 Latest Caselaw 914 Jhar

Jharkhand High Court

Ashok Kumar Mahto @ Ashok Mahato vs Sasadhar Mahto on 18 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Second Appeal No. 190 of 2004
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Ashok Kumar Mahto @ Ashok Mahato ... ... Appellant Versus Sasadhar Mahto ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. A.K. Sahani, Advocate For the Respondent : Mr. Kundan Kumar Ambastha, Advocate : Md. Abdul Wahab, Advocate : Mr. Sumit Kumar, Advocate : Mr. Anurag Chandra, Advocate

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th Order No. 18/ Dated: 18 July, 2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Arpit/