Rampravesh Gupta @ Ramu Saw @ Ram Pravesh ... vs The State Of Jharkhand & Others
2025 Latest Caselaw 891 Jhar

Jharkhand High Court

Rampravesh Gupta @ Ramu Saw @ Ram Pravesh ... vs The State Of Jharkhand & Others on 17 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(Cr.) No.133 of 2025
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Rampravesh Gupta @ Ramu Saw @ Ram Pravesh Sao @ Ramu Sao ... ... Petitioner Versus The State of Jharkhand & Others ... ... Respondents

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CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner : Mr. P.S. Dayal, Advocate : Mr. Pankaj Kumar, Advocate For the Respondent : Mr. Deepankar, A.C. to G.P.-III

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Order No. 11/Dated 17 July, 2025 th

1. Heard learned counsel for the parties who have

argued the case at length.

2. Hearing concluded.

3. . Judgment reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Birendra/