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Janak Kumar Singh vs Amresh Mohan Lala & Ors
2025 Latest Caselaw 890 Jhar

Citation : 2025 Latest Caselaw 890 Jhar
Judgement Date : 17 July, 2025

Jharkhand High Court

Janak Kumar Singh vs Amresh Mohan Lala & Ors on 17 July, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           S.A. No. 89 of 2016

      Janak Kumar Singh                              ...      ...     Appellant
                                  Versus
      Amresh Mohan Lala & Ors.                       ...      ...    Respondents

                         ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellant : Mr. Ajit Kumar, Sr. Advocate Mr. Kushal Kumar, Advocate Mr. Abhishek Abhi, Advocate Mr. Sameer Ranjan, Advocate For the Respondents : Mr. Indrajit Sinha, Advocate Ms. Puja Agarwal, Advocate

---

th 23/17 July 2025

1. Heard the learned counsel appearing on behalf of the parties.

2. Arguments concluded.

3. Post this for judgment on 26.08.2025.

(Anubha Rawat Choudhary, J.) Mukul/-

 
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