Shivcharan Hembrom & Ors vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 887 Jhar

Jharkhand High Court

Shivcharan Hembrom & Ors vs The State Of Bihar (Now Jharkhand) on 17 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr. Appeal (D.B) No.184 of 1997(P)
                               With
                   Cr. Appeal (D.B) No.247 of 1997(P)
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Shivcharan Hembrom & Ors. ..... Appellants (In Cr. Appeal (DB) No.184 of 1997)

Yadunandan Hembram ..... Appellant (In Cr. Appeal (DB) No.247 of 1997)

Versus

The State of Bihar (Now Jharkhand) ..... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellants : Mr. A. K. Kashyap, Sr. Advocate Mr. Manoj Kr. Sah, Advocate For the State : Mrs. Lily Sahay, A.P.P

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34/Dated: 17th July, 2025

1. Heard Mr. A. K. Kashyap, learned senior counsel, appearing on behalf of the appellants and Mrs. Lily Sahay, learned Additional Public Prosecutor appearing on behalf of the State.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J. )

(Rajesh Kumar, J.) Ravi-Chandan/-