Molindo Hembrom & Ors vs Damu Kishku & Ors
2025 Latest Caselaw 868 Jhar

Jharkhand High Court

Molindo Hembrom & Ors vs Damu Kishku & Ors on 16 July, 2025

                                                                              2015:JHHC:27594


          IN   THE   HIGH COURT         OF    JHARKHAND         AT RANCHI

                        Second Appeal No. 76 of 2012
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Molindo Hembrom & Ors. ... ... Appellants Versus Damu Kishku & Ors. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Sandeep Verma, Advocate For the Respondents : Mr. Durga C. Mishra, Advocate

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11/Dated: 16th July, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the appeal be listed on 19.08.2025.

(Pradeep Kumar Srivastava, J.) Pappu/-