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Kumar Arun vs Sheo Shankar Singh
2025 Latest Caselaw 866 Jhar

Citation : 2025 Latest Caselaw 866 Jhar
Judgement Date : 16 July, 2025

Jharkhand High Court

Kumar Arun vs Sheo Shankar Singh on 16 July, 2025

          IN THE HIGH COURT OF                JHARKHAND AT RANCHI

                           Second Appeal No. 32 of 2012
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Kumar Arun ... ... Appellant Versus Sheo Shankar Singh .... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Rajeev Kumar, Advocate For the Respondent : Mr. Arbind Kr. Sinha, Advocate

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th 30/Dated: 16 July, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the appeal be listed on 22.07.2025.

(Pradeep Kumar Srivastava, J.) Pappu/-

 
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