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Snigdha Mukherjee & Ors vs Smt. Manju Sinha
2025 Latest Caselaw 865 Jhar

Citation : 2025 Latest Caselaw 865 Jhar
Judgement Date : 16 July, 2025

Jharkhand High Court

Snigdha Mukherjee & Ors vs Smt. Manju Sinha on 16 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Second Appeal No. 223 of 2014
                               --------

Snigdha Mukherjee & Ors. ... ... Appellants Versus Smt. Manju Sinha ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Prashant Pallav, Advocate : Ms. Shivani Jaluka, Advocate For the Respondent : Mr. Kundan Kr. Ambastha, Advocate : Mr. Anurag Chandra, Advocate : Md. Abdul Wahab, Advocate

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th Order No. 22/ Dated: 16 July, 2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Arpit/

 
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