Feku Mahato & Ors vs Miliya Devi & Ors
2025 Latest Caselaw 861 Jhar

Citation : 2025 Latest Caselaw 861 Jhar
Judgement Date : 16 July, 2025

Jharkhand High Court

Feku Mahato & Ors vs Miliya Devi & Ors on 16 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              S.A. No.492 of 2003

        Feku Mahato & Ors.                           ...     Appellants
                                      Versus
        Miliya Devi & Ors.                           ...    Respondents

Coram:HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Sunil Kr. Mahto, Adv. For the Respondents : Mr. Atanu Banerjee, Adv.

Mr. D.C. Mishra, Adv.

Order No.28/Dated- 16th July, 2025

1. Learned counsel for the appellants is directed to supply a copy of the written notes of argument and the judgment on which he is relying upon, to the learned counsel for the respondents.

2. Let the matter be listed on 21.07.2025.

(Pradeep Kumar Srivastava, J.) Amar/ Uploaded

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