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Uco Bank Through General Manager & Ors vs Vijay Kedia & Ors. ... Opp. Parties
2025 Latest Caselaw 860 Jhar

Citation : 2025 Latest Caselaw 860 Jhar
Judgement Date : 16 July, 2025

Jharkhand High Court

Uco Bank Through General Manager & Ors vs Vijay Kedia & Ors. ... Opp. Parties on 16 July, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Civil Revision No.25 of 2009

         UCO Bank through General Manager & Ors. ...          Petitioners
                                   Versus
         Vijay Kedia & Ors.                      ...          Opp. Parties

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Petitioners : Mr. Satish Prasad, Adv. For the Opp. Parties : Mr. Rajiv Nandan Prasad, Adv.

Order No.15/Dated- 16.07.2025 Learned counsel for the petitioners as well as learned counsel for the opposite parties is directed to prepare short notes of the arguments in the present case along with relevant judgments, if any, which they intend to rely on.

As prayed by learned counsel for the opposite parties, list this case on 25.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

 
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