Janardan Mohan Choudhary vs Central Institute Of Mining Fuel ...
2025 Latest Caselaw 726 Jhar

Jharkhand High Court

Janardan Mohan Choudhary vs Central Institute Of Mining Fuel ... on 11 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      Civil Review No.48 of 2023
             Janardan Mohan Choudhary                                 -- --- Petitioner
                                             Versus
             Central Institute of Mining Fuel Research (CIMFR) & ors.
                                                                     --- --- Respondents
                                                   .......

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Manish Kumar, Advocate For the Respondents : Mr. Abhay Prakash, Advocate

Order No.05/ Dated 11th July 2025

1. Heard Mr. Manish Kumar, learned counsel for the petitioner and Mr. Abhay Prakash, learned counsel for the respondent.

2. Hearing concluded and judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.)

A.Mohanty/