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Md. Firoz @ Md. Sayeed Akhtar Firoz vs Majhar Imam & Ors. ... ... Opp. Parties
2025 Latest Caselaw 723 Jhar

Citation : 2025 Latest Caselaw 723 Jhar
Judgement Date : 11 July, 2025

Jharkhand High Court

Md. Firoz @ Md. Sayeed Akhtar Firoz vs Majhar Imam & Ors. ... ... Opp. Parties on 11 July, 2025

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Civil Revision No. 27 of 2025
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Md. Firoz @ Md. Sayeed Akhtar Firoz ... ... Petitioner Versus Majhar Imam & Ors. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioner : Mr. Vishal Kumar, Advocate : Mr. Ishaani Singh, Advocate For the Opp. Parties : Mr. Ashish Kumar Thakur, Advocate

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th Order No. 03/ Dated: 11 July, 2025

1. Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this matter on 08.08.2025.

(Pradeep Kumar Srivastava, J.)

Arpit/

 
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