Nawal Kharwar @ Niraj Kharwar @ Shrawan ... vs The State Of Jharkhand
2025 Latest Caselaw 673 Jhar

Jharkhand High Court

Nawal Kharwar @ Niraj Kharwar @ Shrawan ... vs The State Of Jharkhand on 9 July, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Ambuj Nath

                                                                           2025: JHHC:18065-DB

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                       Cr. Appeal (DB) No. 457 of 2018

              Nawal Kharwar @ Niraj Kharwar @ Shrawan Gulgulia
                                                     ----        ---    Appellant
                                              Versus
              The State of Jharkhand                 ---         ---   Respondent
                                                    ---

CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Ambuj Nath

---

For the Appellant: Mr. Shekhar Pd. Gupta, Advocate For the Resp.-State: Mrs. Lily Sahay, A.P.P.

---

14 / 09.07.2025 It appears that inadvertently, the date of the judgment which was delivered on 01.07.2025, was not mentioned in the judgment.

Accordingly, it is directed that the judgment will be read as delivered on 01.07.2025.

This order shall be read along with the judgment passed in Cr. Appeal (DB) No. 457 of 2018.

(Rongon Mukhopadhyay, J)

(Ambuj Nath, J) Ranjeet-Nandini/