Feku Mahato & Ors vs Miliya Devi & Ors
2025 Latest Caselaw 668 Jhar

Citation : 2025 Latest Caselaw 668 Jhar
Judgement Date : 9 July, 2025

Jharkhand High Court

Feku Mahato & Ors vs Miliya Devi & Ors on 9 July, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Second Appeal No.492 of 2003

         Feku Mahato & Ors.                         ...       Appellants
                                       Versus
         Miliya Devi & Ors.                         ...       Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Sunil Kr. Mahto, Adv. For the Respondents : Mr. Atanu Banerjee, Adv.

Mr. D.C. Mishra, Adv.

Mr. Abhijeet Anand, Adv.

Order No.27/Dated- 09.07.2025 Learned counsel for the appellants is directed to prepare short notes of the arguments in the present case along with relevant judgments, which he intends to rely on.

List this case on 16.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

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