Union Of India & Ors vs Rabindra Nath Kumhar
2025 Latest Caselaw 648 Jhar

Jharkhand High Court

Union Of India & Ors vs Rabindra Nath Kumhar on 8 July, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             W.P.(S) No.564 of 2025
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Union of India & Ors. .......... Petitioners.

-Versus-

Rabindra Nath Kumhar .......... Respondent.

With W.P.(S) No. 164 of 2025 Union of India & Ors. ... ... Petitioners

-Versus-

Balmiki Singh .......... Respondent.

With W.P.(S) No. 565 of 2025 Union of India & Ors. ... ... Petitioners

-Versus-

Sanjay Kumar .......... Respondent.

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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioners : Mr. Abhijeet Kumar Singh, CGC For the Respondents: Mr. Chitranjan Kumar Jha, Advocate

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Order No.07 Date: 08.07.2025

1. Heard both sides.

2. Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Sanjay/Rohit