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Manish Kumar Agarwalla vs Charitar Prasad Sharma ..... Opp. Party
2025 Latest Caselaw 641 Jhar

Citation : 2025 Latest Caselaw 641 Jhar
Judgement Date : 8 July, 2025

Jharkhand High Court

Manish Kumar Agarwalla vs Charitar Prasad Sharma ..... Opp. Party on 8 July, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Civil Revision No. 32 of 2012

Manish Kumar Agarwalla                  ..... Petitioner
                       Versus
Charitar Prasad Sharma                  ..... Opp. Party
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Petitioners : Mrs. J. Mazumdar, Advocate.

For the Opp. Party     : None.
                       ---------
                       th

Order No. 33/Dated: 08 July, 2025

1. As prayed by learned counsel for the petitioner, list this case on 25.07.2025.

2. In the meantime, learned counsel for the petitioner is directed to file written notes of argument along with the judgments, which he wants to rely.

(Pradeep Kumar Srivastava, J.) Sunil/

 
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