Secretary vs Amrita Topno & Ors
2025 Latest Caselaw 600 Jhar

Jharkhand High Court

Secretary vs Amrita Topno & Ors on 7 July, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             L.P.A. No. 750 of 2023

                Secretary, Jharkhand Staff Selection Commission, Ranchi & Anr.
                                                      ...     ...    Appellants
                                            Versus
                Amrita Topno & Ors.                   ...   ...    Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellants : Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate Mr. Rakesh Ranjan, Advocate Mr. Jay Prakash, Advocate For the Respondent Nos.1 & 2: Mrs. M.M. Pal, Sr. Advocate Mr. N.K. Sahani, Advocate Mr. R.K. Viswakarma, Advocate For the Respondent Nos.4 to 7: Mr. Piyush Chitresh, AC to AG

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09/07.07.2025 Counsel for the appellants shall produce the

judgment of the High Court, on the basis of which a committee is

said to have been constituted by the Jharkhand Staff Selection

Commission, on whose recommendation counsel for the

appellants relies on.

List this case on 10.07.2025.

(M. S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Manish/Ritesh