Soumendu Ray vs Manasi Ray
2025 Latest Caselaw 599 Jhar

Jharkhand High Court

Soumendu Ray vs Manasi Ray on 7 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            F.A. No.159 of 2023
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Soumendu Ray ..... Appellant Versus

Manasi Ray ..... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Sanjay Kr. Thakur, Advocate For the Respondent : Mr. D. K. Chakraverty, Advocate

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th 13/Dated: 07 July, 2025

1. Hearing concluded on the issue of permanent alimony.

2. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Ravi-Chandan/-