Chandmani Manjhiyain vs Bharat Coking Coal Limited And Others
2025 Latest Caselaw 513 Jhar

Jharkhand High Court

Chandmani Manjhiyain vs Bharat Coking Coal Limited And Others on 2 July, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A. No.381 of 2024
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Chandmani Manjhiyain .......... Appellant.

-Versus-

Bharat Coking Coal Limited and others .......... Respondents.

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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellant : Mr. Lukesh Kumar, Advocate For the Res. : Mr. Ankit Vishal, Advocate

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Order No.06 Date: 02.07.2025

1. Heard both sides.

2. Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Sanjay/Rohit