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Ajay Kumar vs The State Of Jharkhand & Ors
2025 Latest Caselaw 478 Jhar

Citation : 2025 Latest Caselaw 478 Jhar
Judgement Date : 1 July, 2025

Jharkhand High Court

Ajay Kumar vs The State Of Jharkhand & Ors on 1 July, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A No.620 of 2023
                                      ----

Ajay Kumar .... .... Appellant

-Versus-

The State of Jharkhand & Ors. .... .... Respondents

----

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

----

For the Appellant : Mr. Harsh Preet Singh, Advocate For the Respondents : Mr. Indranil Bhaduri, S.C-IV

----

st Order No.10/Dated: 01 July, 2025

1. Heard Mr. Harsh Preet Singh, learned counsel appearing for the appellant

and Mr. Indranil Bhaduri, learned S.C-IV appearing for the respondents.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) A.Mohanty/Raja Uploaded

 
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