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Bhubneshwar Mahto & Ors vs Kumari Namia
2025 Latest Caselaw 476 Jhar

Citation : 2025 Latest Caselaw 476 Jhar
Judgement Date : 1 July, 2025

Jharkhand High Court

Bhubneshwar Mahto & Ors vs Kumari Namia on 1 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Second Appeal No.298 of 2002

        Bhubneshwar Mahto & Ors.                  ...     Appellant(s)
                                      Versus
        Kumari Namia                              ...     Respondent(s)

Coram:HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant(s) : Mr. Kundan Kr. Ambastha, Adv.

Mr. Sumit Kumar, Adv.

For the Respondent(s) : Mr. Ram Lakhan Yadav, Adv.

Order No.13/Dated- 1st July, 2025

1. Heard the parties.

2. Argument concluded.

3. Judgment reserved.

(Pradeep Kumar Srivastava, J.) Amar/ Uploaded

 
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