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Pradeep Kumar Shukla vs The State Government Through The Chief ...
2025 Latest Caselaw 1305 Jhar

Citation : 2025 Latest Caselaw 1305 Jhar
Judgement Date : 31 July, 2025

Jharkhand High Court

Pradeep Kumar Shukla vs The State Government Through The Chief ... on 31 July, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 5088 of 2014
             Pradeep Kumar Shukla ...         ...  ...   ...   ...  Petitioner
                                      Versus
             The State Government through the Chief Secretary, Government of
             Jharkhand & Ors.                      ...     ...    ...   Respondents
                                      ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

---------

For the Petitioner : Mrs. Vani Kumari, Advocate For the Respondents: Mr. Piyush Anand, AC to SC VI Mr. Ritu Raj, AC to SC VI A.C. to Mr. Anoop Kr. Mehta, Advocate

---------

17/Dated: 31.07.2025

Heard both sides.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Sujit Narayan Prasad, J.) Sharda/MM/ Cp.01

 
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