Manager vs Sita Devi And Others
2025 Latest Caselaw 1268 Jhar

Jharkhand High Court

Manager vs Sita Devi And Others on 30 July, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               M.A. No. 168 of 2024

              Manager, SBI General Insurance Co. Ltd.        ............Appellant

                                     Versus

              Sita Devi and others                      ....... Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI For the Appellant : Mr. Ashutosh Anand, Advocate For the Respondents :

09/Dated: 30/07/2025 It has been pointed out that challenge of amendment in

Section 166 (3) of Motor Vehicle Act arising out of judgment of the several

High Courts is being considered by the Hon'ble Supreme Court and the

matter has been posted there on 16.09.2025 and that is subject matter of

the present appeal.

2. Let this appeal be placed on 24.09.2025.

( Sanjay Kumar Dwivedi, J.)

Satyarthi/-