Bijay Mundari vs The State Of Bihar & Ors
2025 Latest Caselaw 1233 Jhar

Jharkhand High Court

Bijay Mundari vs The State Of Bihar & Ors on 29 July, 2025

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Second Appeal No. 57 of 2002
                                 --------

Bijay Mundari ... ... Appellant Versus The State of Bihar & Ors. ... ... Respondents

-----

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellant : Mr. A.K. Sahani, Advocate For the Respondents : Mr. Sanjay Kumar Tiwari, SC-I : Mr. Sachin Kumar, AC to SC-I : Mr. R.C.P. Sah, Advocate

--------

th Order No. 23/ Dated: 29 July, 2025

Heard learned counsel for the parties.

2. Arguments concluded.

3. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Basant/Arpit