The State Of Jharkhand & Ors vs Nutan Kumari & Ors
2025 Latest Caselaw 1141 Jhar

Jharkhand High Court

The State Of Jharkhand & Ors vs Nutan Kumari & Ors on 25 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   L.P.A. No.468 of 2024
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The State of Jharkhand & Ors.

                                               ....      ....          Appellants
                                     Versus
    Nutan Kumari & Ors.                         ....        ....   Respondents

CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants : Mr. Manish Kumar, Sr. S.C.-II For the Respondents : Mr. Indrajit Sinha, Advocate Mr. Ankit Vishal, Advocate

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04/Dated: 25.07.2025

1. Learned counsel for the appellants-State is to supply the list of

cases arising out of common judgment by the next date of

hearing.

2. List on 28.07.2025.

(Tarlok Singh Chauhan, C.J.)

(Sujit Narayan Prasad, J.)

Alankar-Rohit/-