Shailesh Kumar vs The Steel Authority Of India Limited ...
2025 Latest Caselaw 1088 Jhar

Citation : 2025 Latest Caselaw 1088 Jhar
Judgement Date : 22 July, 2025

Jharkhand High Court

Shailesh Kumar vs The Steel Authority Of India Limited ... on 22 July, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              W.P.(C) No. 4007 of 2020

                Shailesh Kumar                              ...     ...       Petitioner
                                  Versus
        The Steel Authority of India Limited through its Chairman and Others
                                                ...        ...      Respondents
                                  ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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18/22.07.2025

1. Post this case for Judgment on 05th August, 2025.

(Anubha Rawat Choudhary, J.) Rakesh/-

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