Sukhdeo Choudhary & Another vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 1021 Jhar

Jharkhand High Court

Sukhdeo Choudhary & Another vs The State Of Bihar (Now Jharkhand) on 21 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Cr. Appeal (D.B.) No. 253 of 1997 (R)

Sukhdeo Choudhary & Another                       ..... Appellants
                         Versus
The State of Bihar (now Jharkhand)                ..... Respondent
                          ---------

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Deepak Kumar Prasad, Amicus.

Mr. Shree Nivas Roy, Advocate. For the State : Mrs. Priya Shrestha, Spl.P.P.

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st Order No. 15/Dated: 21 July, 2025

1. Heard Mr. Deepak Kumar Prasad, learned Amicus Curiae

assisted by Mr. Shree Nivas Roy, learned counsel for the appellants

and Mrs. Priya Shrestha, learned Spl. P.P. for the State.

2. Hearing concluded.

3. Judgment Reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.) Sunil/-