Citation : 2025 Latest Caselaw 2168 Jhar
Judgement Date : 30 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
F.A. No. 188 of 2018
Mahabir Mandal & Ors. ... ... Appellants
Versus
Basudev Mandal & Ors. ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellants : Mr. Sudhir Kumar Sharma, Advocate For the Respondents : Mr. R.C.P. Sah, Advocate
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th 30/30 January 2025
1. Heard the learned counsel for the parties.
2. Arguments concluded.
3. Post this case for judgment on 18th March , 2025 .
(Anubha Rawat Choudhary, J.) Mukul
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